Madhya Pradesh High Court
Ramkumar Dangi vs The State Of Madhya Pradesh on 16 October, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10877 of 2023 (RAMKUMAR DANGI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 16-10-2023 Parties through their counsel.
Learned counsel for the appellants has requested for grant of adjournment.
Granted.
List this case in the next week.
(SANJEEV S KALGAONKAR) JUDGE Avi Signature Not Verified Signed by: AVINASH BHARGAV Signing time: 17-10-2023 10:13:22 AM