Madhya Pradesh High Court
Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 7 February, 2024
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 10983 of 2022
(SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)
Dated : 07-02-2024
Shri Qasim Ali - Advocate for petitioner.
Shri Siddharth Sharma - Advocate for respondent.
At request of respondent, call on 08.02.2024.
(RAVI MALIMATH) (VISHAL MISHRA) CHIEF JUSTICE JUDGE C Signature Not Verified Signed by: CHRISTOPHER PHILIP Signing time: 2/9/2024 1:50:56 PM