Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 7 February, 2024

Author: Chief Justice

Bench: Chief Justice

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     WP No. 10983 of 2022
                             (SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)

                         Dated : 07-02-2024
                               Shri Qasim Ali - Advocate for petitioner.

                               Shri Siddharth Sharma - Advocate for respondent.

At request of respondent, call on 08.02.2024.

(RAVI MALIMATH) (VISHAL MISHRA) CHIEF JUSTICE JUDGE C Signature Not Verified Signed by: CHRISTOPHER PHILIP Signing time: 2/9/2024 1:50:56 PM