Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12C(2)] [Section 12C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12C(2)(i) in The U.P. Panchayat Raj Act, 1947

(i)a person for having so stood or not stood or having withdrawn his candidature; or