Supreme Court - Daily Orders
S.S. Jain Subodh Mahila Shikshak ... vs National Council For Teachers ... on 9 July, 2018
Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha
ITEM NO.4 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 753/2018
S.S. JAIN SUBODH MAHILA
SHIKSHAK PRASHIKSHAN MAHAVIDYALAVA Petitioner(s)
VERSUS
NATIONAL COUNCIL FOR TEACHERS EDUCATION & ORS. Respondent(s)
(FOR ADMISSION and IA No.87549/2018-EXEMPTION FROM FILING O.T. and
IA No.87546/2018-APPROPRIATE ORDERS/DIRECTIONS)
WITH
W.P.(C) No. 747/2018 (X)
(FOR ADMISSION and IA No.87260/2018-EXEMPTION FROM FILING O.T. and
IA No.87259/2018-APPROPRIATE ORDERS/DIRECTIONS)
Date : 09-07-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Neeraj Shekhar, AOR
Mr. Animesh Kumar, Adv.
Mr. Sumit Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters tomorrow i.e. 10th July, 2018 along with M.A. No.1175/2018 in W.P.(C) No.276/2012 and other connected matters.
Copies of the petition(s) be served to the standing counsel for the National Council for Teacher Education.
Signature Not Verified Digitally signed by (NEETU KHAJURIA) (ASHA SONI) NEETU KHAJURIA Date: 2018.07.09 17:23:30 IST COURT MASTER BRANCH OFFICER Reason: