Section 3(2)(b) in The Interest-Tax Act, 1974

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(b) in The Interest-Tax Act, 1974

(b)so as to interfere with the discretion of the [Commissioner (Appeals)] [ Substituted by Act 29 of 1977, Section 39 & Sch. V (w.e.f. 10.7.1978).] in the exercise of his appellate functions.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(2)(b) in The Interest-Tax Act, 1974