Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Karnataka - Subsection

Section 57(3)(c) in Karnataka Co-Operative Societies Act, 1959

(c)payment of bonus to members on the amount or volume of business done by them with the society to the extent and in the manner specified in the bye-laws: