Madhya Pradesh High Court
Smt.Usha Rai vs Shrikrishna Sanskrit Pathshala Samiti on 19 June, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 487 of 2005 (SMT.USHA RAI AND OTHERS Vs SHRIKRISHNA SANSKRIT PATHSHALA SAMITI AND OTHERS) Dated : 19-06-2023 None for the applicants.
Registry is directed to issue SPC to both the parties for 24.07.2023. It is made clear that if none appears on behalf of the applicant(s) on the next date of hearing, this Court shall be at liberty to dismiss the revision for want of prosecution.
List on 24.07.2023.
(DWARKA DHISH BANSAL) JUDGE pb Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 6/20/2023 7:33:04 PM