Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 26 in The U.P. First Offenders' Probation Rules, 1939 26. Form of supervision order. - The form of the supervision order passed under sub-section (2) of Section 4 of the Act shall be in Form D so far as it may be possible.
