Andhra Pradesh High Court - Amravati
Aitha Harnadh, vs State Of Andhra Pradesh, on 22 March, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P. No.15825 of 2021
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE (7) 22.03.2022 UDPR, J Print the name of Government Pleader for Land Acquisition.
Post on 24.03.2022.
________ UDPR, J MVA