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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(h) in The Gujarat Town Planning and Urban Development Act, 1976

(h)preservation, conservation and development of areas of natural scenery and landscape [and of heritage building and heritage precincts] [Inserted by Gujarat Act No. 11 of 2014, dated 28.7.2014.];