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[Cites 0, Cited by 0] [Section 86(9)] [Section 86] [Entire Act]

Bengal Presidency - Subsection

Section 86(9)(v) in Bengal Excise Act, 1909

(v)prohibiting the sale of any [intoxicant] [substituted by paragraph 3 of, and Schedule IV to, the Government of India (Adaptation of Indian Laws) Order, 1937 for the words excisable article.] except for cash,