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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(2)(a) in Chennai City Municipal Corporation Act, 1919

(a)Omitted by section 2(9) of the Madras City Municipal, District Municipalities and Local Boards Amendment) Act, 1938 (Tamil Nadu Act II of 1938).