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Pr. Commissioner Of Income Tax ... vs M/S Raj Buildworth Pvt. Ltd. on 14 October, 2019

Bench: Uday Umesh Lalit, Aniruddha Bose

     ITEM NO.8                                   COURT NO.7                    SECTION XIV

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21284/2019

     (Arising out of impugned final judgment and order dated 23-10-2018
     in ITA No. 1149/2018 passed by the High Court Of Delhi At New
     Delhi)

     PR. COMMISSIONER OF INCOME TAX (CENTRAL) 1                                  Petitioner(s)

                                                         VERSUS

     M/S RAJ BUILDWORTH PVT. LTD.                                                Respondent(s)

     (IA No.95669/2019-CONDONATION OF DELAY IN FILING )

     Date : 14-10-2019 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE UDAY UMESH LALIT
                               HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                    Mr. K. Radhakrishnan, Sr. adv.
                                           Mr. Vivek Narayan Sharma, Adv.
                                          Ms. Swarupma Chaturvedi, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)                    Mr. Kapil Goel, Adv
                                          Mr. Sandeep Goel, Adv.
                                          Mr. Dhananjay Garg, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

In the peculiar facts and circumstances of the case, we see no reason to interfere in the matter as there is considerable delay in filing the petition.

The special leave petition is dismissed on the ground of delay, leaving all the questions of law open.

     (INDU MARWAH)                                                          (SUMAN JAIN)
     COURT MASTER                                                          BRANCH OFFICER