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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(2)The private security agency shall ensure that each cash van shall be monitored at alltimes during cash transportation activities through a redundant communicationsprotocol.