Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Section 22(6)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(6)(ii) in The Insecticides Act, 1968

(ii)the second, he shall produce to the Court before which proceedings, if any, are instituted in respect of the insecticide.