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State of Madhya Pradesh - Section

Section 24 in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

24. Laundry arrangements.

- A class I internee may be permitted to get ten clothes washed at Government expense per week and any clothes in excess of this number on payment. Any internee desiring to wash his own clothes may be given 250 gms. Sajji or soda and 250 gms. washing soap weekly for the purpose.