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[Cites 0, Cited by 0] [Section 10B(2)] [Section 10B] [Entire Act]

Union of India - Subsection

Section 10B(2)(b) in Chartered Accountants Act, 1949

(b)as a Member unless he has been a member of the Council for at least one full term and who is not a sitting member of the Council or who has not been a candidate in the election under dispute; or