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[Cites 0, Cited by 2] [Entire Act]

State of Tripura - Section

Section 18 in Tripura Excise Rules, 1962

18. Transport of foreign liquor under bond for payment of excise duty.

- Rules 13 to 17 shall apply, mutatis mutandis, to the transport between distilleries and excise warehouse of foreign liquor on which full duty has not been paid under the Act.Country Spirit