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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(2)The extent of the land which could not be distributed in accordance with the provision of sub-section (1) shall revert to the public trust on the expiry of the period prescribed under that sub-section.