Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 61 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

61. Other Committees.

(1)Any of the authorities of the University referred to in Section 15 may from time to time appoint such other committees consisting of such persons from amongst its members as the authority thinks fit and may refer or entrust, to any such committee for inquiry and report or for the opinion any of the matters dealt with by the authority and may at any time discontinue or alter the constitution of any such committee.
(2)Notwithstanding anything contained in this Act, but subject to the approval of the appointing authority, it shall be lawful for a committee appointed under sub-section (1) to co-opt such number of persons who are not members of the appointing authority as its members as it thinks fit.