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Supreme Court - Daily Orders

Subhash Desai vs Principal Secretary, Governor Of ... on 16 March, 2023

Bench: M.R. Shah, Sanjay Kumar

                                                 1

     ITEM NO.501                          COURT NO.1                   SECTION X

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil)    No(s).493/2022

     SUBHASH DESAI                                                          Petitioner(s)

                                                VERSUS

     PRINCIPAL SECRETARY, GOVERNOR OF MAHARASHTRA & ORS.                    Respondent(s)

     (FOR ADMISSION and IA No.92215/2022-STAY APPLICATION and IA
     No.92217/2022-EXEMPTION FROM FILING O.T. and IA No.92216/2022-
     PERMISSION TO FILE LENGTHY LIST OF DATES, IA No. 100297/2022 -
     APPROPRIATE ORDERS/DIRECTIONS, IA No. 108739/2022 - EXEMPTION FROM
     FILING O.T.)

     WITH
     W.P.(C) No. 469/2022 (X)
     (FOR ADMISSION and IA No.88601/2022-STAY APPLICATION and IA
     No.88602/2022-EXEMPTION FROM FILING O.T. and IA No.88964/2022-
     APPROPRIATE ORDERS/DIRECTIONS, IA No. 89960/2022 - INTERVENTION
     APPLICATION)

     W.P.(C) No. 468/2022 (X)
     (WITH IA No. 88604/2022 - EXEMPTION                  FROM   FILING     O.T.,   IA   No.
     88603/2022 - STAY APPLICATION)

     W.P.(C) No. 470/2022 (X)
     (WITH IA No. 88697/2022 - EX-PARTE STAY)

     W.P.(C) No. 479/2022 (X)
     (WITH IA No. 90188/2022 -               EX-PARTE    STAY,   IA   No.   90189/2022     -
     EXEMPTION FROM FILING O.T.)

     W.P.(C) No. 538/2022 (X)

     (WITH IA No. 100285/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
     98578/2022 - EXEMPTION FROM FILING O.T., IA No. 98577/2022 - STAY
     APPLICATION)

     Date : 16-03-2023 These petitions were called on for hearing today.

     CORAM :
Signature Not Verified
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE M.R. SHAH
Digitally signed by
Sanjay Kumar
Date: 2023.03.16
16:24:10 IST
Reason:                  HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MS. JUSTICE HIMA KOHLI
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                                 2

For Petitioner(s)   Mr. Kapil Sibal, Sr. Adv.
WP C 493/22         Dr. Abhishek Manu Singhavi, Sr. Adv.
                    Mr. Devadatt Kamat, Sr. Adv.
                    Mr. Amit Anand Tiwari, Adv.
                    Mr. Rohit Sharma, Adv.
                    Mr. Rajesh Inamdar, Adv.
                    Mr. Javedur Rahman, Adv.
                    Mr. Nizam Pasha, Adv.
                    Mr. Anish R. Shah, AOR
                    Mr. Harsh Pandey, Adv.
                    Mr. Revanta Solanki, Adv.
                    Mr. Amit Bhandari, Adv.
                    Mr. Sunny Jain, Adv.
                    Mr. Nishant Patil, Adv.
                    Ms. Devyani Gupta, Adv.
                    Ms. Tanvi Anand, Adv.
                    Ms. Aprajita Jamwal, Adv.

WP C 470/22         Mr. Kapil Sibal, Sr. Adv.
WP C 479/22         Dr. Abhishek Manu Singhvi, Sr. Adv.
WP C 538/22         Mr. Devadatt Kamat, Sr. Adv.
                    Mr. Rohit Sharma, Adv.
                    Mr. Amit Anand Tiwari, Adv.
                    Mr. Javedur Rahman, AOR
                    Mr. Rajesh Inamdar, Adv.
                    Mr. Sunny Jain, Adv.
                    Mr. Dharmendra Mishra, Adv.
                    Mr. Amit Bhandari, Adv.
                    Mr. Nizam Pasha, Adv.
                    Mr. Harsh Pandey, Adv.
                    Mr. Revanta Solanki, Adv.
                    Mr. Siddharth Kaushik, Adv.
                    Ms. Aparajita Jamwal, Adv.
                    Mr. Nikhil Purohit, Adv.
                    Mr. Ashok Kumar, Adv.
                    Ms. Devyani Gupta, Adv.
                    Ms. Tanvi Anand, Adv.
                    Mr. Siddharth Seem, Adv.
                    Mr. L. Nidhiram Sharma, Adv.
                    Mr. Aman Sharma, Adv.
                    Mr. Ashima Chauhan Singh, Adv.
                    Mr. Mudassir, Adv.

WP C 468/22         Mr. Neeraj Kishan Kaul, Sr. Adv.
                    Mr. Maninder Singh, Sr. Adv.
                    Mr. Siddharth Bhatnagar, Sr. Adv.
                    Mr. Abhikalp Pratap Singh, AOR
                    Mr. Abhay Anturkar, Adv.
                    Mr. Prabhas Bajaj, Adv.
                    Mr. Dhruv Sharma, Adv.
                    Ms. Ira Mahajan, Adv.
                    Mr. Raghav Agrawal, Adv.
                    Mr. Toshiv Goyal, Adv.
                                 3

                    Ms. Manmeet Kaur Sareen, Adv.
                    Mr. Navneet R, Adv.
                    Ms. Shreya Saxena, Adv.
                    Ms. Yamini Singh, Adv.
                    Ms. Pritha Suri, Adv.
                    Mr. Rangsaran Mohan, Adv.
                    Mr. Ramchandran Madan, Adv.
                    Ms. Vijetha Ravi, Adv.
                    Mr. Ajay Sabharwal, Adv.

WP C 469/22         Mr. Harish Salve, Sr. Adv.
                    Mr. Neeraj Kishan Kaul, Sr. Adv.
                    Mr. Mahesh Jethmalani, Sr. Adv.
                    Mr. Maninder Singh, Sr. Adv.
                    Mr. Siddharth Bhatnagar, Sr. Adv.
                    Ms. Malvika Trivedi, Sr. Adv.
                    Mr. Chirag Shah, Adv.
                    Mr. Utsav Trivedi, Adv.
                    Mr. Ravi Sharma, Adv.
                    Mr. Himanshu Sachdeva, Adv.
                    Ms. Manini Roy, Adv.
                    Ms. Shivani Bhushan, Adv.
                    Mr. Nihar Thackeray, Adv.
                    Ms. Ira Mahajan, Adv.
                    Mr. Dhruv Sharma, Adv.
                    Mr. Raghav Agarwal, Adv.
                    Ms. Mugdha Pande, Adv.
                    Mr. Ajay Awasthi, Adv.
                    Mr. Prabhash Bajaj, Adv.
                    Mr. Navneet R, Adv.
                    Mr. Piyush Tiwari, Adv.
                    Ms. Shrishti Kumar, Adv.
                    Mr. Kumar Sumit, Adv.
                    Ms. Chaitali Jugran, Adv.
                    Ms. Kanjani Sharma, Adv.
                    Ms. Pracheta Kar, Adv.
                    Mr. Aditya Sidhra, Adv.
                    Mr. Nadeem Afroz, Adv.
                    Ms. Sujal Gupta, Adv.
                    Mr. Wedo Khalo, Adv.
                    Mr. Anjani Kumar Rai, Adv.
                    Mr. Biswaksen Panda, Adv.
                    M/S. Tas Law, AOR

For Respondent(s)   Mr. Tushar Mehta, SG
                    Mr. Kanu Agrawal, Adv.
                    Mr. Madhav Sinhal, Adv.
                    Mr. Arvind Kumar Sharma, AOR

                    Mr. Neeraj Kishan Kaul, Sr. Adv.
                    Mr. Maninder Singh, Sr. Adv.
                    Mr. Siddharth Bhatnagar, Sr. Adv.
                    Mr. Abhikalp Pratap Singh, AOR
             4

Mr. Abhay Anturkar, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Dhruv Sharma, Adv.
Ms. Ira Mahajan, Adv.
Mr. Ramchandra Madan, Adv.
Mr. Raghav Agrawal, Adv.
Mr. Toshiv Goyal, Adv.
Mr. Raghav Agarwal, Adv.
Ms. Yamini Singh, Adv.
Ms. Shreya Saxena, Adv.
Ms. Pritha Suri, Adv.
Ms. Vijetha Ravi, Adv.
Mr. Ajay Sabharwal, Adv.
Ms. Ajay Sabharwal, Adv.
Mr. Rangsaran Mohan, Adv.
Mr. Ramchandran Madan, Adv.
Mr. Navneet R, Adv.
Ms. Manmeet Kaur Sareen, Adv.

Mr. Harish Salve, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Mahesh Jethmalani, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Chirag Shah, Adv.
Mr. Utsav Trivedi, Adv.
Mr. Ravi Sharma, Adv.
Mr. Himanshu Sachdeva, Adv.
Ms. Manini Roy, Adv.
Ms. Shivani Bhushan, Adv.
Mr. Nihar Thackeray, Adv.
Ms. Ira Mahajan, Adv.
Mr. Dhruv Sharma, Adv.
Mr. Raghav Agarwal, Adv.
Ms. Mugdha Pande, Adv.
Mr. Ajay Awasthi, Adv.
Mr. Prabhash Bajaj, Adv.
Mr. Navneet R, Adv.
Mr. Piyush Tiwari, Adv.
Ms. Shrishti Kumar, Adv.
Mr. Kumar Sumit, Adv.
Ms. Chaitali Jugran, Adv.
Ms. Kanjani Sharma, Adv.
Ms. Pracheta Kar, Adv.
Mr. Aditya Sidhra, Adv.
Mr. Nadeem Afroz, Adv.
Ms. Sujal Gupta, Adv.
Mr. Wedo Khalo, Adv.
Mr. Anjani Kumar Rai, Adv.
Mr. Biswaksen Panda, Adv.
M/S. Tas Law, AOR
             5

Mr. Pai Amit, AOR
Ms. Pankhuri Bhardwaj, Adv.
Ms. Ranu Purohit, Adv.
Ms. Bhavana Duhoon, Adv.
Mr. Abhiyudaya Vats, Adv.

Ms. Astha Prasad, AOR
Ms. Rukmini Bobde, Adv.
Ms. Trishala Trivedi, Adv.
Mr. Ankit Ambasta, Adv.
Mr. Chirag Gupta, Adv.
Mr. Ajit Pravin Wagh, Adv.

Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.

Mr. Javedur Rahman, AOR

Mr. Ankit Yadav, AOR
Ms. Prakriti Rastogi, Adv.

Mr. Asim Sarode, Adv.
Ms. Shriya Awale, Adv.
Ms. Smita Singalkar, Adv.
Mr. Ashok Kumar Gupta Ii, AOR
Mr. Pradeep Kumar Gupta, Adv.

Mr. Kailash Prashad Pandey, AOR
Mr. Mahendra Kawchale, Adv.
Mr. Vijay Pal, Adv.
Mr. Pramod Kumar Singh, Adv.
Mr. Kundal Lal, Adv.
Mr. Anil Kumar, Adv.
Mr. Umang Tripathi, Adv.
Mr. Deepankar, Adv.
Mr. Om Prakash, Adv.
Ms. Rekha Agarwal, Adv.
Mr. Karunesh Kumar Shukla, Adv.
Mr. Amit Garg, Adv.

Mr. Sadashiv, AOR
Dr. AP Singh, Adv.
Mr. VP Singh, Adv.
Ms. Richa Singh, Adv.
Ms. Geeta Chauhan, Adv.
Mr. Sharwan Kumar Goyal, Adv.

Dr. Gunratan Sadavarte, Adv.
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. S.C.tripathi, Adv.
                                       6

                      Mr. Mukesh Verma, Adv.
                      Mr. Kamal Kumar Pandey, Adv.
                      Mr. Gaurav Belsare, Adv.
                      Mr. Raj Singh Rana, AOR

                      Mr. T. R. B. Sivakumar, AOR
                      Mr. Shreyas Gacche, Adv.
                      Mr. Rajsaheb Patil, Adv.
                      Ms. Supriya Wankhede, Adv.


      UPON hearing the counsel the Court made the following
                             O R D E R

1 We have heard Mr Kapil Sibal, Dr Abhishek Manu Singhvi and Mr Devadatt Kamat, senior counsel on one side, Mr Harish Salve, Mr Neeraj Kishan Kaul, Mr Maninder Singh and Mr Mahesh Jethmalani, senior counsel for the other side and Mr Tushar Mehta, Solicitor General of India, on behalf of the Governor of the State of Maharashtra.

2 Arguments concluded.

3 Judgment reserved.

       (SANJAY KUMAR-I)                             (SAROJ KUMARI GAUR)
       DEPUTY REGISTRAR                             ASSISTANT REGISTRAR