Section 3(6)(ii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 3(6)(ii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(ii)Candidates should have completed 16 years of age by the date of commencement of Admissions or on such other date as may be notified by the CET Committee. There is no upper age limit.

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State of Andhra Pradesh - Subsection

Section 3(6)(ii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004