Rajasthan High Court - Jaipur
M/S. Devendra Construction Co vs State Of Rajasthan on 25 April, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14015/2021
M/s. Devendra Construction Co.
----Petitioner
Versus
State Of Rajasthan & Anr.
----Respondents
For Petitioner(s) : Mr. K.K.Sharma, Sr. Adv. With
Mr. Siddharth Bapna
For Respondent(s) : Mr. Pranav Bhansali for
Mr. M.S. Singhvi, AG
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
25/04/2022
List the matter on 28.04.2022 as 'first case' as prayed by
learned counsel for the petitioner.
(MAHENDAR KUMAR GOYAL),J PRAGATI/s-123 (Downloaded on 25/04/2022 at 10:15:54 PM) Powered by TCPDF (www.tcpdf.org)