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Rajasthan High Court - Jaipur

M/S. Devendra Construction Co vs State Of Rajasthan on 25 April, 2022

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 14015/2021

                                   M/s. Devendra Construction Co.
                                                                                                       ----Petitioner
                                                                       Versus
                                   State Of Rajasthan & Anr.
                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Mr. K.K.Sharma, Sr. Adv. With
                                                                   Mr. Siddharth Bapna
                                   For Respondent(s)         :     Mr. Pranav Bhansali for
                                                                   Mr. M.S. Singhvi, AG



                                          HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

                                                                        Order

                                   25/04/2022

                                         List the matter on 28.04.2022 as 'first case' as prayed by

                                   learned counsel for the petitioner.



(MAHENDAR KUMAR GOYAL),J PRAGATI/s-123 (Downloaded on 25/04/2022 at 10:15:54 PM) Powered by TCPDF (www.tcpdf.org)