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State of Odisha - Section

Section 29 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

29.

If scrutiny by the Scrutiny Committee discloses that none of the manuscripts received is acceptable, for reasons to be recorded by them in the Prescribed Form (Appendix-IV), the Scrutiny Committee shall record such opinion in the shape of a resolution and make it over to the convener. The Working Committee shall examine the matter and advise the Secretary to take necessary steps for the preparation of a suitable manuscript in accordance with a scheme to be approved by Government.