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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Goa - Subsection

Section 43(ii) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(ii)subject to the provisions of sub-section (2) of section 44 for the carrying out by the Central Government or the Government or any local authority, of-