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[Cites 0, Cited by 0] [Section 16(10)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(10)(ii) in Kerala Conservation of Paddy Land and Wetland Act, 2008

(ii)be entitled to obtain crop insurance, relief from Disaster Response Fund or any other benefits or facilities provided to farmers by the State Government during the period for which the cultivation is entrusted;