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[Cites 0, Cited by 0] [Section 8(17)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(17)(d) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(d)A Government Officer posted in the district who shall be either a Subdivisional Magistrate or an officer of the rank of Sub-Judge, to be nominated by the Council.