Section 15(1) in U.P. Reserve Guard Jail Warders Service Rules, 1983

[Cites 0, Cited by 0] [Section 15] [Entire Act]

(1)For the purpose of direct recruitment there shall be constituted a Selection Committee comprising-

(a)	Deputy Inspector General of Prisons nominated by theInspector-General of Prisons, Uttar Pradesh	.....	Chairman
(b)	The Circle Superintendent, Central Prisons concerned	.....	Member
(c)	Any other whole-time Superintendent of a District Jail withinthe circle, nominated by the Inspector-General of Prisons, UttarPradesh	.....	Member
(d)	Deputy Chief Medical Officer nominated by the local ChiefMedical Officer	.....	Member

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