Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] Union of India - Subsection Section 24(1)(c) in The Competition Commission of India (General) Regulations, 2009 (c)the Commission is satisfied that participation of such person or enterprise, as the case may be, is necessary for the determination of the issues before it.