Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(2) in Karnataka Samskrita Vishwavidyalaya Act, 2009 (2)to preserve, foster and promote the traditional system of learning in Vedic, Agamic, and Cognate, Literature, with special emphasis on unique features available in Karnataka;
