Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Punjab - Subsection Section 30(2)(e) in C.T. University Act, 2016 (e)for the payment of salaries and allowances to the officers and employees of the University and for the payment of any benefits to any such officer and employee;