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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(7) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(7)The Vice-Chancellor may call for reports from the University schools, Regional centres, Sub-centres, affiliated colleges, department or from the recognized institution, hostels on all activities of the University as he may deem it necessary for the proper functioning of the University.