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Supreme Court - Daily Orders

Assistant Provident Fund Commissioner ... vs Management Of Rsl Textiles India Pvt Ltd on 22 August, 2017

Bench: Kurian Joseph, Rohinton Fali Nariman

                                           IN THE SUPREME COURT OF INDIA
                                            CIVIL APPELLATE JURISDICTION

                                    REVIEW PETITION (C) No. 1761-1762 OF 2017
                                                        IN
                                         CIVIL APPEAL NOS. 96-97 OF 2017

                         ASSISTANT PROVIDENT FUND COMMISSIONER, EPFO                  Petitioner(s)

                                                             VERSUS

                         THE MANAGERMENT OF RSL TEXTILES INDIA
                         PVT. LTD. THROUGH ITS DIRECTOR                               Respondent(s)

                                                       O R D E R

Application seeking oral hearing of the review petitions is rejected.

Delay condoned.

We have perused the Review Petitions and record of the civil appeals and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.

The Review Petitions are, accordingly, dismissed.

.......................J. [ KURIAN JOSEPH ] .......................J. [ ROHINTON FALI NARIMAN] New Delhi;

August 22, 2017.

Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.08.26 11:51:18 IST Reason:

ITEM NO.1004                                          SECTION XII

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS

R.P.(C) No. 1761-1762/2017 in C.A. No. 96-97/2017 ASSISTANT PROVIDENT FUND COMMISSIONER EPFO Petitioner(s) VERSUS MANAGEMENT OF RSL TEXTILES INDIA PVT LTD THROUGH ITS DIRECTOR Respondent(s) (FOR ADMISSION) (CONDONATION OF DELAY IN FILING REVIEW PETITIONS) (APPLN FOR ORAL HEARING OF THE REVIEW PETITIONS) Date : 22-08-2017 These petitions were circulated today. CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.

Pending interlocutory applications, if any, stand disposed of. (JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)