Supreme Court - Daily Orders
Assistant Provident Fund Commissioner ... vs Management Of Rsl Textiles India Pvt Ltd on 22 August, 2017
Bench: Kurian Joseph, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) No. 1761-1762 OF 2017
IN
CIVIL APPEAL NOS. 96-97 OF 2017
ASSISTANT PROVIDENT FUND COMMISSIONER, EPFO Petitioner(s)
VERSUS
THE MANAGERMENT OF RSL TEXTILES INDIA
PVT. LTD. THROUGH ITS DIRECTOR Respondent(s)
O R D E R
Application seeking oral hearing of the review petitions is rejected.
Delay condoned.
We have perused the Review Petitions and record of the civil appeals and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petitions are, accordingly, dismissed.
.......................J. [ KURIAN JOSEPH ] .......................J. [ ROHINTON FALI NARIMAN] New Delhi;
August 22, 2017.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.08.26 11:51:18 IST Reason:
ITEM NO.1004 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1761-1762/2017 in C.A. No. 96-97/2017 ASSISTANT PROVIDENT FUND COMMISSIONER EPFO Petitioner(s) VERSUS MANAGEMENT OF RSL TEXTILES INDIA PVT LTD THROUGH ITS DIRECTOR Respondent(s) (FOR ADMISSION) (CONDONATION OF DELAY IN FILING REVIEW PETITIONS) (APPLN FOR ORAL HEARING OF THE REVIEW PETITIONS) Date : 22-08-2017 These petitions were circulated today. CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending interlocutory applications, if any, stand disposed of. (JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)