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[Cites 0, Cited by 0] [Section 59(7)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(7)(c) in Conduct of Elections Rules, 1961

(c)if the same symbol is found on two or more boxes used at the same polling station, the returning officer, shall, wherever possible, decide the question by reference to all relevant circumstances including the distinguishing marks on the ballot box, and where he does not consider it possible to decide the question, he shall immediately refer it to the Election Commission for its decision.