Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 9 in The Assam Criminal Law (Amendment) Act, 1970 9. Amendment of Rules 23, 24-B(2) and 31. - In Rules 23, 24-B(2) and 31 of the said rules, the words, "The Sub-divisional Officer, or" shall be deleted.
