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[Cites 0, Cited by 0] [Section 4D(2)] [Section 4D] [Entire Act]

Union of India - Subsection

Section 4D(2)(a) in THE INDIAN BOILERS ACT, 1923

(a)satisfied that the boiler or the boiler component conforms to the standards prescribed by regulations, it shall issue a certificate of inspection and stamp the boiler, or boiler component, or both; or