(1)This Act may be called the Boilers Act No. 4 of 1991.(2)It extends to the whole of the [State] [Substituted by Act No. X of 2010 for 'territory of His Highness the Maharaja Bahadur, Jammu and Kashmir'.].(3)[ Omitted.] [Sub-section (3) of section 1 omitted by Act No. X of 2010.]
