Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(b) in Gorkhaland Territorial Administration Act, 2011 (b)"constituency" means a constituency provided by an order made under section 6 for the purpose of election to the Gorkhaland Territorial Administration Sabha;
