Delhi High Court - Orders
Parle Agro Private Limited Others & Ors vs The Municipal Corporation Delhi on 31 January, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2568/2023 and CM APPL. 9816/2023
PARLE AGRO PRIVATE LIMITED OTHERS & ORS......Petitioners
Through: Mr. Rajiv Tyagi, Advocate.
versus
THE MUNICIPAL CORPORATION DELHI .....Respondent
Through: Ms. Mansi Jain, Advocate for
Ms.Beenashaw Soni, Standing Counsel for
Respondent No.1/MCD.
Mr. Shashwat Roy and Ms.Tannishtha Singh,
Advocates for Respondent No.2/FSSAI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 31.01.2025
1. Adjournment is sought on behalf of Ms. Beenashaw Soni on the ground that she is in personal difficulty today.
2. List for final hearing on 06.03.2025.
3. Earlier directions of the Court will continue until further orders of this Court.
JYOTI SINGH, J JANUARY 31, 2025 B.S. Rohella This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2025 at 21:44:34