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Delhi High Court - Orders

Parle Agro Private Limited Others & Ors vs The Municipal Corporation Delhi on 31 January, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~19
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 2568/2023 and CM APPL. 9816/2023
                                                PARLE AGRO PRIVATE LIMITED OTHERS & ORS......Petitioners
                                                             Through: Mr. Rajiv Tyagi, Advocate.

                                                                                      versus

                                                THE MUNICIPAL CORPORATION DELHI           .....Respondent
                                                             Through: Ms. Mansi Jain, Advocate for
                                                             Ms.Beenashaw Soni, Standing Counsel for
                                                             Respondent No.1/MCD.
                                                             Mr. Shashwat Roy and Ms.Tannishtha Singh,
                                                             Advocates for Respondent No.2/FSSAI.

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER

% 31.01.2025

1. Adjournment is sought on behalf of Ms. Beenashaw Soni on the ground that she is in personal difficulty today.

2. List for final hearing on 06.03.2025.

3. Earlier directions of the Court will continue until further orders of this Court.

JYOTI SINGH, J JANUARY 31, 2025 B.S. Rohella This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2025 at 21:44:34