Gauhati High Court
Kumud Gogoi vs The State Of Assam And 5 Ors on 21 December, 2018
Author: Achintya Malla Bujor Barua
Bench: Achintya Malla Bujor Barua
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GAHC010284622018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 8833/2018
1:KUMUD GOGOI
S/O. LT. DIMBESWAR GOGOI, R/O. VILL. NO.1 BANTOL, P.O. AND P.S.
DHAKUAKHANA, JORHAT, DIST. LAKHIMPUR, ASSAM-787055.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, EDUCATION
(ELEMENTARY) DEPTT., SACHIVALAYA, DISPUR, GUWAHATI-06.
2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
SACHIVALAYA
DISPUR
GUWAHATI-06.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
SACHIVALAYA
DISPUR
GHY.-06.
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
5:THE DIST. ELEMENTARY EDUCATION OFFICER
LAKHIMPUR
NORTH LAKHIMPUR
ASSAM.
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6:THE DY. INSPECTOR OF SCHOOLS
DHAKUAKHANA
DIST. LAKHIMPUR
ASSAM
Advocate for the Petitioner : MR. S BORTHAKUR
Advocate for the Respondent : SC, ELEM. EDU
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 21-12-2018 Heard Mr. S Borthakur, learned counsel for the petitioner. Also heard Mr. A Deka, learned standing counsel for the Elementary Education Department, Mr. P Nayak, learned standing counsel, Finance Department, Assam.
Issue notice, returnable by four weeks.
Extra copies of the writ petition be served on all the learned counsel for the respective departments as indicated hereinabove within 3(three) days.
JUDGE Comparing Assistant