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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

(3)The boat and other equipment required for the conduct of the examination shall be provided by the owner, agent or master of the ship or the shipping company concerned, and the operation of swinging out and the lowering of the boat shall be under the supervision of the ship's officer or other person appointed by the owner, agent or master of the company.