Madhya Pradesh High Court
Vimal Kumar vs Parimal Kumar on 15 September, 2021
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 MP-2413-2021
The High Court Of Madhya Pradesh
MP-2413-2021
(VIMAL KUMAR AND OTHERS Vs PARIMAL KUMAR)
2
Jabalpur, Dated : 15-09-2021
Heard through Video Conferencing.
Shri Parag S. Chaturvedi, Advocate assisted by Shri Vitthal Rao
Jumre, Advocate for the petitioners
Heard on admission.
Issue notice to the respondent on payment of process fee within seven
days by ordinary mode as well as by registered AD mode, returnable within four weeks.
Parties shall maintain status quo as exists today till the next date of hearing.
List after four weeks. CC as per rules.
(ARUN KUMAR SHARMA) JUDGE JP Signature Not Verified SAN Digitally signed by JITENDRA KUMAR PAROUHA Date: 2021.09.16 10:42:28 IST