Section 43(1)(g) in Uttarakhand Self Reliant Co-Operatives Act, 2003

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State of Uttarakhand - Subsection

Section 43(1)(g) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(g)a list of members, their fulfillment of responsibilities over the previous financial year, their eligibility to exercise their rights for the current financial year updated within forty five days of closure of the cooperative's financial year; and

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State of Uttarakhand - Subsection

Section 43(1)(g) in Uttarakhand Self Reliant Co-Operatives Act, 2003