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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1A(f) in U.P. Fisheries (Development and, Control) Rules, 1954

(f)"Natural Calamities" means flood, drought, hailstorm, deluge/spate (Ativrasti), fire break and other natural calamities notified by Revenue Department of State of Uttar Pradesh.