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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Goa - Subsection

Section 73(1)(a) in The Goa Panchayat Raj Act, 1994

(a)have built or set up, or shall build or set up any wall, fence, rail, post, stall, verandah, platform, plinth, step or any projecting structure or other encroachment or obstruction; or