Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Greater Bengaluru City Corporation -

Section 279 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

279. for drinking and domestic purposes during a specified period.

Compulsory vaccination.- The corporation shall enforce vaccinationthroughout the city in such manner as may be prescribed and it may enforce vaccinationthroughout the city or in any part thereof, in respect of such person, to such extent and