Section 8(15)(b) in The Energy Conservation (Energy Consumption Norms and Standards for Designated Consumers, Form, Time within which, and Manner of Preparation and Implementation of Scheme, Procedure for issue or purchase of Energy Saving Certificate and Value of Per Metric Tonne of Oil Equivalent of Energy Consumed) Rules, 2012

[Cites 0, Cited by 0] [Section 8(15)] [Section 8] [Entire Act]

(b)penalty proceedings against the persons mentioned in the said report, under intimation to the Bureau;

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