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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(1)(d) in The U.P. Homoeopathic Medicine Act, 1951

(d)the conditions of residence of the students in the educational or instructional institutions affiliated to the Board and the levying of fees for such residence;