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State of Uttar Pradesh - Section

Section 8 in U.P. Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974

8. Number of building on each plot [Section 164 (1) read with Section 237].

- Not more than one building shall be erected on any one plot:Provided that the aforesaid restriction shall not apply to the construction of kitchen, store, servants' quarters and Garages.