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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(a) in The Administrative Tribunals Act, 1985

(a)the case or cases which shall be decided by a Bench composed of more than [two Members] under clause (d) of sub-section (4) of section 5;